Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(2) in The Haryana Prevention of Beggary Rules, 1972

(2)A copy of the proceedings of each meeting of the Visiting Committee and all such remarks shall be sent to the Chief Inspector by the Superintendent with such remarks as he may desire to offer.