Bombay High Court
M/S. Irb Infrastructure Developers ... vs Mr. Vasantrai Harilal Gohil And Ors on 29 April, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 187 OF 2021
Vasantrai Harilal Gohil And Anr. ....APPELLANT
V/S
Irb Infrastructure Developers Ltd. And Ors. ....RESPONDENT
WITH FIRST APPEAL NO. 1369 OF 2019 M/s. Irb Infrastructure Developers Ltd. And Ors.....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 103 OF 2020 Irb Surat Dahisar Tollway Ltd. Formerly Known....APPELLANT As Irb Surat Dahisar Tollway Pvt. Ltd.
V/S Shri. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 148 OF 2020 Mr. Ganesh Nana Sakpal And Ors. ....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT Mr. Pariket Shah for the Appellants in FA/148/2020. Mr. Rohit Vaishya i/by YMK Legal for Appellants in Page 1/2 ::: Uploaded on - 29/04/2024 ::: Downloaded on - 01/05/2024 11:24:18 ::: FA/103/2020.
Ms. Gulnar Mistry a/w Raj Adhia, i/by TRD Assoociates for Appellants in FA/1369/2019, Advocate Riddhi Shah i/b M/s Makrand Gandhi & Co., for Appellant in FA/187/2021 Mr. Piyush Raheja a/w Adv. Dimple Vora i/by Markand Gandhi & Co. for the Appellants in FA/187/2021 and for Respondent Nos. 1 to 2 in other First Appeals, Mr. Ganesh K. kale a/w Ritesh Ratnam for Respondent No.6/NMC, CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 29th April, 2024 P.C. :
S. O. to 28/06/2024 ( at 3.30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 29/04/2024 ::: Downloaded on - 01/05/2024 11:24:18 :::