Rajasthan High Court - Jodhpur
Madan Birpali vs United India Insurance Co. Ltd. & Ors on 3 March, 2009
Author: Govind Mathur
Bench: Govind Mathur
S.B. C.W.P. No.4279/1999
Madan Birpali v. United India Insurance Co. Ltd. & ors
Date of order: 03.03.2009
HON'BLE MR JUSTICE GOVIND MATHUR
Mr Anil Bhandari, for the petitioner Mr M.S. Singhvi, for the respondents It is stated by learned counsel for the petitioner that the respondents have already granted relief claimed by the petitioner, that is, promotion to next higher post and as such, this petition for writ has become infructuous.
Dismissed accordingly.
[GOVIND MATHUR],J.
mma S.B. C.W.P. No.767/1999 Date of order: 03.03.2009 HON'BLE MR JUSTICE GOVIND MATHUR Mr K.K. Shah, for the petitioner List on 09.03.2009, along with SBCWP No.1549/2001.
[GOVIND MATHUR],J.
mma