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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(iii) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(iii)payment of the salaries and allowances of the officers and employees of the Vishwavidyalaya, members of the teaching staff and establishment employed in the colleges and the departments of Vishwavidyalaya for and in furtherance of the purposes of this Adhiniyam and the Statutes and Regulations made thereunder and to the payment of pension or any Provident Fund contribution to any such officers and employees, members of the teaching staff or the members of such establishments;