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State of Madhya Pradesh - Section

Section 461 in M.P. Civil Court Rules, 1961

461.

Register of property passing into or through the Nazir's hands otherwise than under orders of the Civil Court. Articles of old furniture, stationery, boxes, etc. which are deposited with the Nazir for sale should be shown in this register. When any such article is sold the proceeds of sale should be credited into the treasury and appropriate entries should be made in columns 4, 5 and 6.