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[Cites 0, Cited by 0] [Section 3(25)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(25)(ii) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(ii)auxiliary power supply system comprising Uninterrupted Power Supply, Diesel Generating Set (s) and DC power system,