Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(3) in The U.P. State Universities (Centralised) Service Rules, 1975

(3)Orders allowing a member of the Centralised Service to cross the efficiency bar and allowing the increment next above the bar shall be issued by the University in which he is for the time being posted.