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State of Uttar Pradesh - Section

Section 28 in The U.P. State Universities (Centralised) Service Rules, 1975

28. Criteria for crossing efficiency bars

. - (1) No member of the Centralised Service shall be allowed to cross the first efficiency bar unless he is found to have worked satisfactorily and to the best of his ability and his integrity is certified by the Vice-Chancellor of the University in which he has worked.
(2)No member of the Centralised Service shall be allowed to cross the Second and subsequent efficiency bars, if any, unless he has given full satisfaction by his work, conduct, integrity and ability.
(3)Orders allowing a member of the Centralised Service to cross the efficiency bar and allowing the increment next above the bar shall be issued by the University in which he is for the time being posted.
(4)On each occasion on which a member of the Centralised Service is allowed to cross an efficiency bar which had previously been withheld, his pay, with effect from the date of crossing the bar shall be fixed in the time-scale at such stage as the University may decide.