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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(iv) in The M.P. Boiler Operation Engineers' Rules, 1968

(iv)consider the report of inquiries into allegations of drunkenness, negligence of duty, misconduct on the part of Boiler Operation Engineers holding certificate of proficiency granted under rules and. take such action as they may consider necessary.