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State of Madhya Pradesh - Section

Section 11 in The M.P. Boiler Operation Engineers' Rules, 1968

11. Function of the Board.

- The Board of Examiners shall,
(i)conduct examination of candidates for the grant of certificates of proficiency as a Boiler Operation Engineer;
(ii)have powers to appoint any person as an external paper setter and examiner at any examination;
(iii)grant certificate of proficiency as a Boiler Operation Engineer;
(iv)consider the report of inquiries into allegations of drunkenness, negligence of duty, misconduct on the part of Boiler Operation Engineers holding certificate of proficiency granted under rules and. take such action as they may consider necessary.