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State of Maharashtra - Section

Section 43 in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

43. Powers to Remove Difficulties.

- 43.1 If any difficulty arises in giving effect to the provisions of these Regulations, the Commission may, by general or specific order, make such provisions, not inconsistent with the provisions of the Act, as may appear to be necessary or expedient for the purpose of removing difficulties.