Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 80 in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974 80. Messrs. Western India Paper and Board Mills Pvt. Ltd., Lal Bahadur Shastri Marg, Vikhroli, Bombay-83.
