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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)Before departing from depot, or from a work site where the train has been uncoupled, the train operator of the leading locomotive shall-
(a)ensure that the train is fully coupled;
(b)carry out a continuity test of the automatic brake; and
(c)verify that all handbrakes have been released.