Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Sikkim - Subsection Section 8(a) in Sikkim Transport Infrastructure Development Fund Act, 2004 (a)the creation, development, maintenance or improvement of transport infrastructure, including roads, bridges and flyovers;
