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State of Sikkim - Section

Section 8 in Sikkim Transport Infrastructure Development Fund Act, 2004

8. Utilisation of Fund.

- The fund shall be utilized for:-
(a)the creation, development, maintenance or improvement of transport infrastructure, including roads, bridges and flyovers;
(b)the improvement of traffic operations and road safety;
(c)the purposes of such other projects as may be prescribed.
Chapter-V Management of the Fund