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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Rajasthan - Subsection

Section 147(vii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(vii)As soon as a Jamabandi is filed, the Office Qanungo should make over the accepted mutation sheets of the village in question to the Inspector and take his receipt in the last column of the list which is attached tot hose sheets and which he will retain. The sheets will then be attached by the Inspector to the Jamabandi.