Section 66(1)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

(c)Chairman of the Committees specified in Clauses (b) to (e) of sub-section (1) of Section 64;

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