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State of Uttar Pradesh - Section

Section 66 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

66. Constitution of Karya Samiti.

(1)The Karya Samiti shall consist of -
(a)the Adhyaksha;
(b)[x x x] [Clause (b) omitted by U.P. Act No. 44 of 2007 (w.e.f 20.08.2007).];
(c)Chairman of the Committees specified in Clauses (b) to (e) of sub-section (1) of Section 64;
(d)three or six persons to be elected by the members of the Zila Panchayat out of themselves, according as the number of such members is up to forty or above forty.
(2)[ The Adhyaksha shall be the Chairman of the Karya Samiti.] [Substituted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).]
(3)The Mukhya Adhikari of the Zila Panchayat shall be the Secretary of the Karya Samiti.