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Union of India - Section

Section 4 in Protection of Plant Varieties and Farmers Rights (Community Award from the Gene Fund) Rules, 2018

4. Application form.

(1)The application form for the Plant Genome Saviour Community Award shall be in accordance with Schedule-I annexed to these rules.
(2)The application may be submitted either in English or Hindi.
(3)The application form for the Award shall be submitted in triplicate.
(4)No fees shall be charged from the farming community while applying for the Award.
(5)The application shall be forwarded through Chairperson or Secretary of the concerned Panchayat, Biodiversity Management Committee or concerned District Agricultural Officer or Director of Research of concerned State Agricultural University or concerned District Tribal Development Office or Zonal Project Director, Indian Council of Agricultural Research with official seal.