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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in Protection of Plant Varieties and Farmers Rights (Community Award from the Gene Fund) Rules, 2018

(5)The application shall be forwarded through Chairperson or Secretary of the concerned Panchayat, Biodiversity Management Committee or concerned District Agricultural Officer or Director of Research of concerned State Agricultural University or concerned District Tribal Development Office or Zonal Project Director, Indian Council of Agricultural Research with official seal.