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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(xiv) in The Himachal Pradesh Police Act, 2007

(xiv)provide escorts over prisoners or others in lawful custody or for valuables in accordance with Standing Orders issued by the Director-General of Police from time to time; and