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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(b) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(b)While working in the Training and Production units, inmates will be entitled for incentive wages at rates prescribed by the Government for various crafts and trades under a particular scheme. Payment of these wages will be arranged accordingly to directions of the Government in this behalf.