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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(5)(i) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(i)the Executive Council shall, before proposing the draft of such Statute ascertain and consider the views of the officer, authority or Board concerned; and