Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Maharashtra - Subsection Section 83(1) in Maharashtra Cinemas (Regulation) Rules, 1966 (1)Where cloak rooms were provided they shall be so situated t hat the use of them shall not obstruct the free use of any exit.
