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State of Maharashtra - Section

Section 83 in Maharashtra Cinemas (Regulation) Rules, 1966

83. Cloak rooms.

(1)Where cloak rooms were provided they shall be so situated t hat the use of them shall not obstruct the free use of any exit.
(2)No corridor shall be used as a cloak room and no pegs for hanging hats, cloaks or such other articles shall be allowed therein nor shall any corridor be used for storage purposes or for any purpose whatever except for exist and entrance from and to the auditorium.