Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(d) in Tamil Nadu Apartment Ownership Act, 1994

(d)the convening of general meeting of the society or the Association of Apartment owners for the procedure at such meetings including the sending of notice of such meetings, maintenance of minutes books and the 'powers to be exercised by such meeting;