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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(a) in Rajasthan Opium Smoking Prohibition Act, 1950

(a)proceedings under the Indian Succession Act, 1925 of the Central Legislature, which cannot be disposed of by District Delegates; an