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[Cites 0, Cited by 0] [Section 94] [Entire Act]

NCT Delhi - Subsection

Section 94(1) in The Delhi Water Board Act, 1998

(1)Any police officer may arrest any person who commits in his view any offence against this Act or against any rule or regulation made thereunder if
(a)the name and address of such person are unknown to him and; (b) such person on demand declines to give his name and address or gives a name and address which such officer has reason to believe to be false.