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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

NCT Delhi - Subsection

Section 94(1)(a) in The Delhi Water Board Act, 1998

(a)the name and address of such person are unknown to him and; (b) such person on demand declines to give his name and address or gives a name and address which such officer has reason to believe to be false.