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Union of India - Section

Section 7C in The Apprenticeship Rules, 1992

7C. Inspection of establishment.

- An Officer not below the rank of Assistant Apprenticeship Adviser shall inspect an establishment and such inspection shall be after prior approval of the Central or the State Apprenticeship Adviser, as the case may be.] [Inserted by Notification No. G.S.R. 686(E), dated 25.9.2019 (w.e.f. 16.3.2001).]