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State of Uttar Pradesh - Section

Section 23 in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

23. The Academic Council.

(1)The Academic Council shall consist of:-
(a)the Vice-Chancellor - Chairman
(b)the Registrar - Secretary
(c)such other members as may be prescribed in the Statutes.
(2)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the rules, the Statutes and the Acts, co-ordinate and exercise general supervision over the academic policies of the University.