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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(1) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(1)The Academic Council shall consist of:-
(a)the Vice-Chancellor - Chairman
(b)the Registrar - Secretary
(c)such other members as may be prescribed in the Statutes.