Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(b)"Authority" means the Pension Fund Regulatory and Development Authority established under sub-section (1) of Section 3 of the Act.