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[Cites 0, Cited by 0] [Section 248(2)] [Section 248] [Entire Act]

State of Chattisgarh - Subsection

Section 248(2)(i) in The Chhattisgarh Motor Vehicles Rules, 1994

(i)Dress on duty-Blue barret cap with badge, khakhi shirt, whistle with blue lanyard, khakhi trousers, web belt, khakhi socks, and black boots.