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[Cites 0, Cited by 0] [Section 248] [Entire Act]

State of Chattisgarh - Subsection

Section 248(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)The Uniform to be worn by Transport Constables and Constables shall be as follows :-
(i)Dress on duty-Blue barret cap with badge, khakhi shirt, whistle with blue lanyard, khakhi trousers, web belt, khakhi socks, and black boots.
(ii)Dress for formal occasions-Orange hackle, anklets and ammunition shall be worn on formal occasions.
(iii)Winter dress-Olive green jersey, khakhi woollen over coat and woollen socks may be worn during the winter season.
(iv)Badges of rank-Head constables shall wear red chevron on both shirt sleeves. The cap badge and shoulder badges shall be as prescribed in Fifth Schedule to these rules.
Note. - Sikh officer may wear Khakhi turban in place of barret cap or peak cap.