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State of Jammu-Kashmir - Section

Section 5 in Jammu and Kashmir Reservation Rules, 2005

5. Roster for direct recruitment

— (1) With a view to giving effect to the reservation here in before provided in this part, the appointing authority shall, in respect of each service, class, category and grade in the services and posts under the State, maintain a roster of 100 vacancies in the form given hereinafter: