Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(4) in Andhra Pradesh Para Medical Board Rules, 2006 (4)The Secretary of the Board shall issue a Certificate of Registration in the prescribed Form-Ill appended to these rules on entering the particulars in the register.
