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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(a) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(a)He has passed a department test of proficiency in Hindi unless he has passed in Hindi as one of the subjects in the High School or Secondary Examination;