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State of Karnataka - Section

Section 7 in The Karnataka State Universities Act, 2000

7. Teaching and Research in the University.

(1)Subject to the control of the Academic Council, all recognised teaching in connection with the University courses shall be conducted by the teachers of the University in accordance with the syllabus prescribed by Regulations and shall include lecturing, laboratory work and other teaching methodology.
(2)All such teaching shall be organised by such authorities as may be prescribed by the Ordinances and the Regulations.
(3)The courses and curricula shall be as may be prescribed by the Ordinances and the Regulations.