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[Cites 0, Cited by 0] [Section 3(6A)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6A)(viii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(viii)to see that different articles in stock are duly verified according to the rules laid down and that there is no accumulation of stock of any item in a Division beyond its requirements;