Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(4)(b) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 (b)for an appointment to be made to any post in any school other than primary school, a candidate shall not be below the age of 18 years.