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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(4) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(4)The age limit for appointment to any post in a school shall be as follows, namely :
(a)for an appointment to be made to any post in a primary school, a candidate shall not be less than 18 years of age and more than 28 years of age, and in the case of candidate belonging to Backward Classes he shall not be more than 33 years of age :
Provided that, upper age-limit may be relaxed in case of women, ex-servicemen and persons having previous experience with the previous permission of the Deputy Director.
(b)for an appointment to be made to any post in any school other than primary school, a candidate shall not be below the age of 18 years.