Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (1)The Presiding Officer may employ at the polling station such persons, as he thinks fit to help electors or to assist him otherwise in taking the poll.
