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State of Rajasthan - Section

Section 50 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

50. Identification of electors.

(1)The Presiding Officer may employ at the polling station such persons, as he thinks fit to help electors or to assist him otherwise in taking the poll.
(2)As each elector enters and polling station, the Presiding Officer or the polling officer authorised by him in this behalf, shall check the elector's name and other particulars with the relevant entry in the electoral roll and then call out the serial number, name and other particulars of the elector.
(3)In deciding the right of a person to obtain a ballot paper, the Presiding Officer or the polling officer, as the case may be, shall overlook merely clerical or printing error in the entry in the electoral roll if he is satisfied that such person is identical with the elector to whom such entry relates.