46. Persons holding positions of supervision or management, etc
.-For the purpose of section 37, the following shall be deemed to be persons holding positions of supervision or management or employed in a confidential capacity:-(a)[ manager, under manager, underground manager, assistant manager, ventilation officer and safety officer;] [ Substituted by G.S.R. 1886, dated 14.12.1965.](b)mining, electrical and mechanical engineer;(c)[ overman, foreman, sirdar, and mate; [Substituted by G.S.R. 1886, dated 14.12.1965. ](d)mechanical and electrical foreman and electrical supervisor;](e)surveyor and assistant surveyor;(f)medical officer, chemist, assayer, metallurgist and welfare or personnel officer;(g)[ any other person who in the opinion of the Chief Inspector holds a position of supervision or management.] [ Clause (g) deleted and Clause (h) renumbered as Clause (g) by G.S.R. 312, dated 15.1.1957.]
