Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(g) in The Mines Rules, 1955 (g)[ any other person who in the opinion of the Chief Inspector holds a position of supervision or management.] [ Clause (g) deleted and Clause (h) renumbered as Clause (g) by G.S.R. 312, dated 15.1.1957.]
