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State of Rajasthan - Section

Section 45 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

45. Repeal and Savings.- (1) The Rajasthan Jan-Aadhaar Authority Ordinance, 2019

(Ordinance No. 4 of 2019) is hereby repealed.
(2)Notwithstanding such repeal, all things done, actions taken or orders made underthe said Ordinance shall be deemed to have been done, taken or made under this Act.धवन रोद‍कु मार‍भारवान री,Principal Secretary to the Government.राज्य णे न्‍दरीय मुरणालय, जयपुर।