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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(2)Notwithstanding such repeal, all things done, actions taken or orders made underthe said Ordinance shall be deemed to have been done, taken or made under this Act.धवन रोद‍कु मार‍भारवान री,Principal Secretary to the Government.राज्य णे न्‍दरीय मुरणालय, जयपुर।