Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(1) in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012

(1)These rules may be called the Andhra Pradesh Distillery (Manufacture of Ready to Drink Alcoholic Beverages) Rules, 2012.