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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(1) in The Assam Agricultural University Act, 1968

(1)There shall be a Director of Extension and an Associate Director of Extension who shall be whole-time salaried officer of the University responsible to the Vice-Chancellor. He shall be appointed by the Vice-Chancellor with the prior approval of the Board in accordance with the Statutes made in this respect.